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State of Bihar - Section

Section 40 in The Bihar Intermediate Education Council Act, 1992

40. Arrangement of teaching of Intermediate standard by the colleges affiliated to University.

(1)Notwithstanding anything contained in this Act till separate arrangement is made for the classes of Intermediate (+2) standard of Degree Colleges under the Council, the arrangement shall be as follows: -
(a)Principals of Degree Colleges shall be responsible for the arrangement of Intermediate (+2) classes.
(b)Principals of Colleges shall be responsible to the Council for proper teaching arrangement management, discipline, accounts etc. of Intermediate (+2) classes.
(c)The University, Authorities in cases of Constituent Colleges and the Government Body concerned in respect of affiliated College shall get the directions and rules of the Council complied with.
(2)The Council may mark Rules for arrangements of proper teaching, examinations etc. of Intermediate (+2) class attached to Degree Colleges.