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[Cites 0, Cited by 0] [Section 60(3)] [Section 60] [Entire Act]

State of West Bengal - Subsection

Section 60(3)(a) in West Bengal Municipal (Building) Rules, 2007

(a)unless separately provided with any pantry, meant for the washing of kitchen utensils which shall land directly or through a sink to a grated and trapped connection to a waste pipe;