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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of West Bengal - Subsection

Section 60(3) in West Bengal Municipal (Building) Rules, 2007

(3)Every room to be used as a kitchen shall have, —
(a)unless separately provided with any pantry, meant for the washing of kitchen utensils which shall land directly or through a sink to a grated and trapped connection to a waste pipe;
(b)an impermeable floor;
(c)a window of not less than 1 sq. metre in area opening directly to an interior or exterior open space, or into any shaft;
(d)a flue duct, if necessary;
(e)a refuse chute for discharge of solid wastes, in case of any building exceeding eighteen metres in height.