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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Rajasthan - Subsection

Section 43(1)(f) in First Statutes of the University of Udaipur

(f)To establish and maintain an adequate system of record keeping reporting and evaluation so that the needs of the rural population in terms of extension education be continuously and accurately assessed, reviewed and re-casted.