Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(b) in The U.P. Basic Education (Teachers) (Posting) Rules, 2008

(b)The blocks of the district mentioned in Appendix A shall be identified as general and backward blocks as per rule 4 and separate lists of single teacher schools will be prepared for these blocks in accordance with the order of English Alphabets. The name of the block would also be mentioned in the bracket with school's name.