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State of Haryana - Section

Section 22 in Haryana Municipal Building Bye-laws 1982

22. Bath room and water closet.

(a)The size of the bath room shall not be less than 1.5 x 1.1.2 metres or if it is a combined bath and water closet, its floor area shall not be less than 2.8 sq. metres with a minimum width of 1.2 metres.
(b)The minimum floor area of a water closet shall be 1.1 sq. metres, the smallest side being 0.95 metre.
(c)The minimum area of a dry latrine, where no sewerage facility exist shall be not less than 1.75 sq. metres of which the smallest side shall be not less than one metre.
(d)The bath room and the water closet shall be provided with a permanent ventilation of a minimum of 0.2 sq. metre in addition to the door and window opening directly to the outside which shall be not less than one forth of the floor area.
(e)the minimum height of bath rooms and water closets shall not be less than 2.3 metres.