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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Haryana - Subsection

Section 22(a) in Haryana Municipal Building Bye-laws 1982

(a)The size of the bath room shall not be less than 1.5 x 1.1.2 metres or if it is a combined bath and water closet, its floor area shall not be less than 2.8 sq. metres with a minimum width of 1.2 metres.