Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Bihar - Subsection Section 13(3) in Bihar Dresser Cadre Rules, 2014 (3)It will be required to comply instructions issued by the Government, from time to time, with respect to promotion, and character Roll/PAR, allegation/ departmental proceedings/criminal proceedings, etc at the time of consideration of promotion.
