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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(V) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(V)The seating plan must be prepared in such a way that seats are arranged serially and the number of seats in each row shall be 6 or 10 or14 or 18 or 22 or 28 i. e., any number divisible by 4 and leaving remainder of (2) so that no two candidates sitting on adjacent seats get the same series of Question Booklets.