Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 128] [Entire Act] State of Jammu-Kashmir - Subsection Section 128(1) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (1)All arms issued to the Force, with the exception of pistols, shall be stamped with the unit code and a serial number.
