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State of Jammu-Kashmir - Section

Section 128 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

128. Stamping of arms.

(1)All arms issued to the Force, with the exception of pistols, shall be stamped with the unit code and a serial number.
(2)Rifles shall be stamped on the butt plate; bayonet shall be stamped on the hilt and bayonet scabbards on the locket.