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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(4)(a) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(a)shall have control of and be responsible for the maintenance and general regulation of the standard of education and research in the Institute;