Section 19(4) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005
(4)Subject to the provisions of this Act, the Academic Board:-(a)shall have control of and be responsible for the maintenance and general regulation of the standard of education and research in the Institute;(b)may advise the Governing Body on all academic matters including matters relating to examinations conducted by the Institute;(c)shall have such other powers and duties as may be conferred or imposed upon it by or under this Act.
