Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in The Official Trustees Act, 1913 (2)It extends to the whole of India [* * *] [The words "except the State of Jammu and Kashmir" omitted by Act 25 of 1968, Section 2 and Sch. (w.e.f. 15.8.1968).].
