Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Sikkim - Subsection Section 7(2) in Sikkim Panchayat Act, 1993 (2)Any resolution relating to the matters entrusted to the Gram Sabha shall be passed by majority of the members present and voting in the meeting of the Gram Sabha.
