Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Sikkim - Section

Section 7 in Sikkim Panchayat Act, 1993

7. Quorum for meeting and resolution.

(1)Quorum for the meeting of the Gram Sabha shall be one-tenth of the total members of the Gram Sabha.
(2)Any resolution relating to the matters entrusted to the Gram Sabha shall be passed by majority of the members present and voting in the meeting of the Gram Sabha.