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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Kerala - Subsection

Section 23(1)(f) in Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act (Kerala) Rules, 2014

(f)to give an opportunity to the requiring Body to make suggestions and comments on the draft Rehabilitation and Resettlement Scheme;