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[Cites 0, Cited by 0] [Section 20(7)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(7)(i) in The Bangalore Metro Railway (General) Rules, 2011

(i)All lines of the network are equipped with Automatic Train Operations in which the acceleration, braking, observance of speed restrictions and observance of signal commands are undertaken automatically;