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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(3) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(3)Before commencement of admission process, if any unaided College or Institution requests the Admission Committee to fill up the Management Seats, such Management Seats shall also be considered as available for giving admissions.