Section 4 in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008
4. Seats Available for Admission.
(1)For the purpose of admission to the first year of the Professional Diploma Courses available seats shall include,-A. Government Seats. - (a) All the sanctioned seats of the Professional Diploma Courses,-(i)in the Government Colleges or Institutions of the State,(ii)in the Grant- in- Aided Colleges or Institutions, and(b)Seventy-five percentage (75 %) of the total sanctioned seats of the Professional Diploma Courses in the Unaided Colleges or Institutions.B. Management Seats. - Twenty-five percentage (25 %) seats of the total sanctioned seats of the Professional Diploma Courses in the Unaided Colleges or Institutions, including fifteen percentage (15%) Non-Resident Indian (NRI) seats.(2)The intimation received in respect of sanction of seats, by the Admission Committee three days prior to the commencement of the first counseling program, shall be considered as available seats.(3)Before commencement of admission process, if any unaided College or Institution requests the Admission Committee to fill up the Management Seats, such Management Seats shall also be considered as available for giving admissions.
