Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(c) in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010 (c)It shall be competent to the Committee to prescribe, detailed accounting procedures to be followed in the maintenance of the fund.
