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State of Maharashtra - Section

Section 14 in The Maharashtra Regulation Of Marriage Bureaus And Registration Of Marriages Act, 1998

14. Register to be open for public inspection and copies of certified extracts to be given.

(1)The register maintained under this Act, on application made to the Registrar and on payment of such fees as may be prescribed, shall, at all reasonable times, be open for public inspection.
(2)On an application being made in that behalf, and on payment of such fee as may be prescribed, the Registrar shall furnish to the applicant a copy of any extract of the register maintained under this Act.