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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(1) in The Maharashtra Regulation Of Marriage Bureaus And Registration Of Marriages Act, 1998

(1)The register maintained under this Act, on application made to the Registrar and on payment of such fees as may be prescribed, shall, at all reasonable times, be open for public inspection.