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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(2)The application shall be accompanied by a Treasury Receipt or a Crossed Indian Postal Order or Bank Draft, as the case may be, showing the fee for the issue of a duplicate licence as specified in Rule 8 has been paid.