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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Gujarat - Subsection

Section 44(5) in Kamdhenu University Act, 2009

(5)The Board shall, after the accounts arc audited, submit a copy thereof alongwith a copy of audit report and statement of the action taken by the University on the audit report to the State Government which shall cause the same to be laid before the State Legislature.