Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 137] [Entire Act] State of Uttar Pradesh - Subsection Section 137(b) in U.P. Revenue Code (Amendment) Act, 2016 (b)in sub-section (2), for the words figures and punctuation mark ^^fu;e 54] vkns'k 21 the words and figures ^^vkns'k 21 ds fu;e 54 shall be substituted.
