Section 137 in U.P. Revenue Code (Amendment) Act, 2016
137. Amendment of Section 182.
- In Section 182 of the said Code, in Hindi version, -(a)in sub-section (1), for the words ^^izR;sd izfdz;k the words ^^izR;sd vknsf'kdk shall be substituted;(b)in sub-section (2), for the words figures and punctuation mark ^^fu;e 54] vkns'k 21 the words and figures ^^vkns'k 21 ds fu;e 54 shall be substituted.
