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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(2)(vi) in The Orissa Universities (Non-teaching employees) Revised Scales of Pay Rules, 2009

(vi)employees borne in the "Work-charged Establishment" as defined in the Resolution of Government in the erstwhile Political and Services Department No.9488, dated the 18th June 1974;