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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Protection of Depositors of Financial Establishments Act, 1999

1. Short title, extent and commencement.

(1)This Act may be called the Andhra Pradesh Protection of Depositors of Financial Establishments Act, 1999.
(2)It extends to the whole of the State of Andhra Pradesh.
(3)It shall come into force on such [date as the Government may, by notification, appoint] [1.11.1999 vide in G.O. Ms. No. 348, Home (General-B), dated 29.10.1999. printed infra.].