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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(3) in Andhra Pradesh Protection of Depositors of Financial Establishments Act, 1999

(3)It shall come into force on such [date as the Government may, by notification, appoint] [1.11.1999 vide in G.O. Ms. No. 348, Home (General-B), dated 29.10.1999. printed infra.].