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State of Andhra Pradesh - Section

Section 2A in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

2A. (i) External loud speakers in any exhibition of film as a source of attraction shall be prohibited.

(ii)The sound inside the theatre shall be kept at the optimum level that is really necessary for comfortable hearing and shall not be too loud or noisy.