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[Cites 0, Cited by 0] [Section 2A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2A(ii) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(ii)The sound inside the theatre shall be kept at the optimum level that is really necessary for comfortable hearing and shall not be too loud or noisy.