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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(13) in Memorandum of Settlement Regarding the Engineering Industries of Bihar

(13)It is also agreed by and between the parties that they recognise the necessity of making the Engineering units in the State viable and growth oriented and to achieve this end, the parties assure that every endeavour will be made by the workmen to increase and to improve productivity for mutual benefit.