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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

UT Chandigarh - Subsection

Section 38(2)(b) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

(b)The Appointing Authority, the Disciplinary Authority for the penalties that may be imposed and the Appellate Authority for the various posts in the Institute shall be as prescribed in Schedule-II.