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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012

(1)Pro-Vice-Chancellor of the University shall be appointed by the State Government on deputation from amongst serving police officers of Rajasthan Police not below the rank of the Inspector General of Police.