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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(5) in The U.P. Harcourt Butler Technical University Act, 2016

(5)He shall also control various activities of students as mentioned below -
(a)N.S.S. Sub-Council
(b)Photography Sub-Council
(c)Literary Sub-Council
(d)Hobby Sub-Council
(e)Sports Sub-Council
(J)Yoga Sub-Council
(g)N.C.C. Sub-Council
(h)Cultural Sub-Council etc.