Section 22 in The U.P. Harcourt Butler Technical University Act, 2016
22. The Dean of Students Welfare.
(1)The Dean of Students Welfare shall be nominated by the Vice-Chancellor, from amongst the Professor of the University. The emoluments, terms and conditions of service and powers and duties shall be such as may be laid down in the Ordinances. He shall work directly under the control of the Vice-Chancellor.(2)He shall hold office for a term of two years and shall not be eligible for re-appointment for consecutive term.(3)He shall be responsible for -(a)proper functioning of all the hostels or halls of residences related with students including mess facility, sanitation, maintenance of electrical, mechanical and civil problems etc. from the funds provided by the University;(b)maintained (sic maintaining) discipline amongst the students of University.(4)He shall be the Chairperson of the University Students Activity Council and shall be over-all responsible for conducting Technical and Cultural Festival for the University.(5)He shall also control various activities of students as mentioned below -(a)N.S.S. Sub-Council(b)Photography Sub-Council(c)Literary Sub-Council(d)Hobby Sub-Council(e)Sports Sub-Council(J)Yoga Sub-Council(g)N.C.C. Sub-Council(h)Cultural Sub-Council etc.
