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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 50(2) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998

(2)Notwithstanding anything contained in this section, the Government may instead of framing an insurance scheme, frame an alternative security scheme for its employees with disabilities.