Section 50 in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998
50. Insurance Scheme for employees with disabilities.
(1)The Government shall by notification frame an Insurance scheme for the benefit of its employees with disabilities.(2)Notwithstanding anything contained in this section, the Government may instead of framing an insurance scheme, frame an alternative security scheme for its employees with disabilities.
