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State of Bihar - Section

Section 5 in Bihar Electricity Regulatory Commission (Rooftop Solar Grid Interactive Systems Based on Net Metering) Regulations, 2015

5. Capacity Targets for Distribution Licensee.

- 5.1 The distribution licensee shall provide net metering arrangement to eligible consumers as long as the total capacity (in MW) does not exceed the target capacity determined by the Commission; Provided a maximum cumulative capacity of 10MW shall be allowed to eligible consumers under net metering, on yearly basis, in the area of supply of the distribution licensee;Provided that the cumulative capacity to be allowed at a particular distribution transformer shall not exceed 15% of the capacity of the distribution transformer;
5.2The distribution licensee shall update distribution transformer level capacity available for connecting rooftop solar systems under net metering arrangement on yearly basis and shall provide the information on its website as well as to the Commission.