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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(5) in Bihar Electricity Regulatory Commission (Rooftop Solar Grid Interactive Systems Based on Net Metering) Regulations, 2015

5.2The distribution licensee shall update distribution transformer level capacity available for connecting rooftop solar systems under net metering arrangement on yearly basis and shall provide the information on its website as well as to the Commission.