Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Tamilnadu - Subsection Section 16(c) in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004 (c)More than 12 hours and upto 24 hours in a day in one block : equal to ST _ RATE
