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[Cites 0, Cited by 0] [Section 202(10)] [Section 202] [Entire Act]

Union of India - Subsection

Section 202(10)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)except as provided in sub-regulations (12) to (16), acting ranks of Commander and above shall be held by officers only so long as they actually perform the duties of the appointment for which the higher rank was granted.