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Himachal Pradesh High Court

Yashpal Singh Sandhu vs . State Of H.P. & on 3 August, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Yashpal Singh Sandhu vs. State of H.P. & Connected matters.

CWP No. 1648 of 2018 a/w CWP No. 63 of 2019, COPC Nos. 115 and 240 of 2019.

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CWP No. 1648 of 2018, COPC Nos. 115

and 240 of 2019 03.08.2022 Present: Mr. Abhimanyu Rathore, Advocate, for the petitioner(s).

Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Additional Advocates General, Mr. Yudhvir Singh Thakur, Mr. Bhupinder Thakur, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer for the respondents-State.

Mr. Amit Singh Chandel, Advocate, for respondent No.6.

Mr. Tara Singh Chauhan, Advocate, for respondent No.8.

Respondent No.9 is present in person.

CWP No. 63 of 2019

Petitioner in person.

Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Additional Advocate General, Mr. Yudhvir Singh Thakur, Mr. Bhupinder Thakur, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer for the respondents-State.

Mr. Amit Singh Chandel, Advocate, for respondent No.4.

Mr. Tara Singh Chauhan, Advocate, for respondent No.5.

Respondent No. 9 is present in person and prays for an adjournment. Prayer allowed, as not opposed.

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List on 22nd August, 2022.

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(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 3rd August, 2022 (himani) ::: Downloaded on - 03/08/2022 20:04:43 :::CIS