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Himachal Pradesh High Court

Yashpal Singh Sandhu vs . State Of H.P. A/W Connected Matters on 28 March, 2022

Bench: Tarlok Singh Chauhan, Sandeep Sharma

Yashpal Singh Sandhu Vs. State of H.P. a/w connected matters CWP No. 1648/2018 a/w CWP No. 63/2019 and COPCs No. 115 & 240/2019 .

CWP No. 1648/ 2018 & COPCs No. 1115 & 240/2019 28.03.2022 Present: Mr. Abhimanyu Rathour, Advocate, for the petitioner(s).

Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocates General, Mr. Yudhvir Singh Thakur, Mr. Bhupinder Thakur, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer, for respondents No. 1 to 5, 7 and 10­State.

Mr. Amit Singh Chandel, Advocate, for r respondent No. 6.

Mr. Tara Singh Chauhan, Advocate, for respondent No. 8.

Mr. Mehar Chand Jamwal, Advocate, for respondent No. 9.

Mr. Mehar Chand Jamwal, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocates General, Mr. Yudhvir Singh Thakur, Mr. Bhupinder Thakur, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer, for respondents No. 1 to 3­State.

Mr. Amit Singh Chandel, Advocate, for respondent No. 4.

Mr. Tara Singh Chauhan, Advocate, for respondent No. 5.

As prayed for, list on 18.04.2022.

(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge 28th March, 2022 (raman) ::: Downloaded on - 28/03/2022 20:13:10 :::CIS