Himachal Pradesh High Court
Ved Parkash vs . Sanjay Kumar & Anr on 9 August, 2023
Author: Virender Singh
Bench: Virender Singh
Ved Parkash Vs. Sanjay Kumar & anr Cr. Revision No. 68 of 2013 .
9.8.2023 Present: None for the petitioner.
Mr. Vishav Vijay Singh, Advocate, for respondent No. 1.
Mr. Mohinder Zharaick, Mr. H.S. Rawat and Mr. Tejasvi Sharma, Additional Advocates General with Ms. Sunaina and Ms. Leena Guleria, Deputy Advocates General, for of respondent No. 2.
Memo of appearance on behalf of respondent rt No. 1 filed. List for consideration on 13.9.2023.
(Virender Singh) Judge August 9, 2023 (kalpana) ::: Downloaded on - 09/08/2023 21:01:25 :::CIS