Himachal Pradesh High Court
Ved Prakash vs . Sanjay Kumar & Anr on 28 June, 2023
Author: Virender Singh
Bench: Virender Singh
Ved Prakash Vs. Sanjay Kumar & anr .
Cr. Revision No. 68 of 2013 28.6.2023 Present: Ms. Kamlesh Kumari, Advocate vice Mr. Hemant Vaid, Advocate, for the petitioner.
Mr. Mohinder Zaraick, Mr. Tejasvi Sharma and Mr. H.S. Rawat, Additional Advocates General with Ms. Avni Kochhar Mehta and Ms. Leena Guleria, Deputy Advocates General, for respondent No. 2.
Notice be issued to respondent No. 1, on steps being taken within a week, returnable for 9.8.2023.
(Virender Singh) Judge June 28, 2023 (kalpana) ::: Downloaded on - 28/06/2023 20:36:51 :::CIS