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[Cites 0, Cited by 0] [Section 700(2)] [Section 700] [Entire Act]

State of Chattisgarh - Subsection

Section 700(2)(b) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(b)in the case of a candidate already employed, not exceeding five increments over his pay elsewhere and in case his said pay does not correspond to any stage in the scale of pay for the post, the stage in the said scale just below the salary the candidate is already drawing.