(1)No person in any compartment of a train shall, if objected to by any other passenger in that compartment, smoke therein.(2)Notwithstanding anything contained in sub-section (1), a railway administration may prohibit smoking in any train or part of a train.(3)Whosoever contravenes the provisions of sub-section (1) or sub-section (2) shall be punishable with fine which may extend to one hundred rupees.
