Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 167] [Entire Act] Union of India - Subsection Section 167(2) in The Railways Act, 1989 (2)Notwithstanding anything contained in sub-section (1), a railway administration may prohibit smoking in any train or part of a train.
